Irshad Ali vs State Of U.P. And Another
2014 Latest Caselaw 6543 ALL

Citation : 2014 Latest Caselaw 6543 ALL
Judgement Date : 16 September, 2014

Allahabad High Court

Irshad Ali vs State Of U.P. And Another on 16 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 49723 of 2014
 

 
Petitioner :- Irshad Ali
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Ashok Kumar Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, put up this matter on 22nd September, 2014, as fresh.

Order Date :- 16.9.2014

M.A.A.

(Dinesh Maheshwari, J.) (S. K. Singh, J.)

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