Abdul Jabbar vs Vindeshwari And 3 Others
2014 Latest Caselaw 6535 ALL

Citation : 2014 Latest Caselaw 6535 ALL
Judgement Date : 16 September, 2014

Allahabad High Court

Abdul Jabbar vs Vindeshwari And 3 Others on 16 September, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 513 of 2014
 

 
Appellant :- Abdul Jabbar
 
Respondent :- Vindeshwari And 3 Others
 
Counsel for Appellant :- Raghavendra Dwivedi,A.K. Pandey
 
Counsel for Respondent :- H.O.K. Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Sri Mahesh Kumar, Advocate, holding brief of Sri H.O.K. Srivastava, Advocate, appearing on behalf of respondent nos. 1 and 2 may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks.

Admit.

Issue notice to respondent nos. 3 and 4. The appellant may take steps to serve the respondent nos. 3 and 4 by registered post.

Order Date :- 16.9.2014

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