Gautam vs State Of U.P.
2014 Latest Caselaw 6520 ALL

Citation : 2014 Latest Caselaw 6520 ALL
Judgement Date : 16 September, 2014

Allahabad High Court

Gautam vs State Of U.P. on 16 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23658 of 2014
 

 
Applicant :- Gautam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Keshari Nath Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

None appears on behalf of the applicant to press the bail application even in the revised list.

List after three weeks.

Order Date :- 16.9.2014

Ajay

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