Ramendra Goyal vs Subhash Chand Gupta & 2 Others
2014 Latest Caselaw 6515 ALL

Citation : 2014 Latest Caselaw 6515 ALL
Judgement Date : 16 September, 2014

Allahabad High Court

Ramendra Goyal vs Subhash Chand Gupta & 2 Others on 16 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2336 of 2014
 

 
Petitioner :- Ramendra Goyal
 
Respondent :- Subhash Chand Gupta & 2 Others
 
Counsel for Petitioner :- Kuldeep Kumar
 

 
Hon'ble Abhinava Upadhya,J.

(Order on Civil Misc. Correction Application No.307419 of 2014)

No correction is required in the order dated 8.9.2014.

The application is, accordingly, rejected.

Order Date :- 16.9.2014

SKM

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