Aftab Khan And Others vs State Of U.P. And Another
2014 Latest Caselaw 6495 ALL

Citation : 2014 Latest Caselaw 6495 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Aftab Khan And Others vs State Of U.P. And Another on 15 September, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 20946 of 2008
 

 
Applicant :- Aftab Khan And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Haji S. Kamal Akhtar Khan
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of Shri Haji S. Kamal Akhtar Khan, learned counsel for the applicants.

List in the next cause list before the appropriate Bench.

Order Date :- 15.9.2014

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