Suresh Chandra Sharma vs State Of U.P. And 3 Ors
2014 Latest Caselaw 6492 ALL

Citation : 2014 Latest Caselaw 6492 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Suresh Chandra Sharma vs State Of U.P. And 3 Ors on 15 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 49474 of 2014
 

 
Petitioner :- Suresh Chandra Sharma
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Ravi Prakash Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Impugned order states that petitioner is being shifted on promotion but petitioner denies the same.

Learned Standing Counsel is to obtain instruction and apprise this court the correct/complete fact.

As prayed, put up this matter on 19th September, 2014, as fresh.

Order Date :- 15.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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