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Tribhuwan Yadav vs State Of U.P.
2014 Latest Caselaw 6491 ALL

Citation : 2014 Latest Caselaw 6491 ALL
Judgement Date : 15 September, 2014

Allahabad High Court
Tribhuwan Yadav vs State Of U.P. on 15 September, 2014
Bench: Amar Saran, Karuna Nand Bajpayee



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 3403 of 2012
 

 
Appellant :- Tribhuwan Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajatshatru Pandey
 
Counsel for Respondent :- Govt. Advocate,M P Yafab
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

Learned counsel for the appellant filed supplementary affidavit which is taken on record.

List in the next cause list.

Order Date :- 15.9.2014

Rkb

 

 

 
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