Vishal Chawla And Another vs State Of U.P. And Others
2014 Latest Caselaw 6490 ALL

Citation : 2014 Latest Caselaw 6490 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Vishal Chawla And Another vs State Of U.P. And Others on 15 September, 2014

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 36308 of 2011
 

 
Petitioner :- Vishal Chawla And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Arvind Srivastava
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Pandey,Yashwant Singh
 

 
Hon'ble Pankaj Mithal,J.

As prayed, put up day after tomorrow.

Order Date :- 15.9.2014

SKS

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