Ravindra Singh vs State Of U.P. & Others
2014 Latest Caselaw 6481 ALL

Citation : 2014 Latest Caselaw 6481 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Ravindra Singh vs State Of U.P. & Others on 15 September, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 26535 of 2007
 

 
Applicant :- Ravindra Singh
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Amarendra Pratap Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of Shri Amarendra Pratap Singh, learned counsel for the applicant.

List in the next cause list before the appropriate Bench.

Order Date :- 15.9.2014

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