Rajesh Kumar vs State Of U.P.
2014 Latest Caselaw 6480 ALL

Citation : 2014 Latest Caselaw 6480 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Rajesh Kumar vs State Of U.P. on 15 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25155 of 2014
 

 
Applicant :- Rajesh Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dalvir Singh,Vishal Jaiswal
 
Counsel for Opposite Party :- Govt. Advocate,A R Gupta
 

 
Hon'ble Ramesh Sinha,J.

Sri Vishal Jaiswal, Advocate has filed power on behalf of the applicant which is taken on record. He submits that he has taken no objection from Sri Dalvir Singh, who is earlier counsel of the applicant and had filed the present bail application.

Learned counsel for the complainant is not present.

List in the next cause list.

Order Date :- 15.9.2014

Ajay

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