Arun Kumar Dwivedi vs State Of U.P. & Another
2014 Latest Caselaw 6479 ALL

Citation : 2014 Latest Caselaw 6479 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Arun Kumar Dwivedi vs State Of U.P. & Another on 15 September, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 26585 of 2007
 

 
Applicant :- Arun Kumar Dwivedi
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Vijay Tripathi,O.P.Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of Shri Vijay Tripathi, learned counsel for the applicant.

List in the next cause list before the appropriate Bench.

Order Date :- 15.9.2014

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