Israr Ahmad & Others vs Sadiq Husain & Others
2014 Latest Caselaw 6475 ALL

Citation : 2014 Latest Caselaw 6475 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Israr Ahmad & Others vs Sadiq Husain & Others on 15 September, 2014

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 35291 of 2009
 

 
Petitioner :- Israr Ahmad & Others
 
Respondent :- Sadiq Husain & Others
 
Counsel for Petitioner :- J.H. Khan,Gulrez Khan,W.H. Khan
 
Counsel for Respondent :- Anadi Krishna Narayan,A.K. Agarwal,A.K. Singhal,D. Narayan,P.K. Shukla,Rajeev Sisodia,Vinod Kumar Agarwal
 

 
Hon'ble Pankaj Mithal,J.

The matter is to be heard finally. Time is not sufficient to hear it.

As prayed, list in the next cause list.

Stay order granted earlier shall continue till further orders of the court.

Order Date :- 15.9.2014

SKS

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