Lajpat Batra vs Hazi Jakir Ali Khan
2014 Latest Caselaw 6471 ALL

Citation : 2014 Latest Caselaw 6471 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Lajpat Batra vs Hazi Jakir Ali Khan on 15 September, 2014

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 49447 of 2013
 

 
Petitioner :- Lajpat Batra
 
Respondent :- Hazi Jakir Ali Khan
 
Counsel for Petitioner :- S.K.Singh Vashisht,V.M.Sharma
 
Counsel for Respondent :- Ramendra Asthana
 

 
Hon'ble Pankaj Mithal,J.

Rejoinder affidavit filed today is taken on record.

List in the next cause list.

Stay order granted earlier shall continue till the next date of listing.

Order Date :- 15.9.2014

SKS

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