C/M Brahmacharya Ashram Shri ... vs State Of U.P. And 7 Others
2014 Latest Caselaw 6387 ALL

Citation : 2014 Latest Caselaw 6387 ALL
Judgement Date : 11 September, 2014

Allahabad High Court

C/M Brahmacharya Ashram Shri ... vs State Of U.P. And 7 Others on 11 September, 2014

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 43875 of 2013
 

 
Petitioner :- C/M Brahmacharya Ashram Shri Srvar Sanskrit Mahavidya.& Anr.
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Ashwani K. Mishra
 
Counsel for Respondent :- C.S.C.,V.B. Mishra
 

 
Hon'ble Manoj Misra,J.

Passed over on the illness slip of Sri V.B. Mishra, learned counsel for the respondent.

Order Date :- 11.9.2014

SKS

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