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Rameshwar And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 6293 ALL

Citation : 2014 Latest Caselaw 6293 ALL
Judgement Date : 10 September, 2014

Allahabad High Court
Rameshwar And Ors. vs The State Of U.P And Anr. on 10 September, 2014
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3192 of 2014
 

 
Applicant :- Rameshwar And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Prabhu Dayal Verma,Chandra Prakash Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mahendra Dayal,J.

No one appeared on behalf of the applicant in the revised list.

Application under Section 482 Cr.P.C. is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 10.9.2014

Muk

 

 

 
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