State Of U.P. vs Shekhar And 2 Others
2014 Latest Caselaw 6286 ALL

Citation : 2014 Latest Caselaw 6286 ALL
Judgement Date : 10 September, 2014

Allahabad High Court

State Of U.P. vs Shekhar And 2 Others on 10 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 18647 of 2014
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Shekhar And 2 Others
 
Counsel for Applicant :- Akhilesh Singh
 

 
Hon'ble Ramesh Sinha,J.

As prayed by Sri L.D. Rajbhar, learned AGA list after four weeks.

Order Date :- 10.9.2014

Ajay

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