Rakesh vs State
2014 Latest Caselaw 6285 ALL

Citation : 2014 Latest Caselaw 6285 ALL
Judgement Date : 10 September, 2014

Allahabad High Court

Rakesh vs State on 10 September, 2014

Bench: Arun Tandon, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 1445 of 1994
 

 
Appellant :- Rakesh
 
Respondent :- State
 
Counsel for Appellant :- Sk Srivastava
 
Counsel for Respondent :- Aga
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

In view of the office report dated 4.9.2014 necessary corrections have been made in the order dated 28.8.2014 by the Court today.

Order Date :- 10.9.2014

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