Chiraunji Lal vs Union Of India And 2 Ors
2014 Latest Caselaw 6236 ALL

Citation : 2014 Latest Caselaw 6236 ALL
Judgement Date : 9 September, 2014

Allahabad High Court

Chiraunji Lal vs Union Of India And 2 Ors on 9 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 48220 of 2014
 

 
Petitioner :- Chiraunji Lal
 
Respondent :- Union Of India And 2 Ors
 
Counsel for Petitioner :- R.K. Singh
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Sri Gyan Prakash, learned Asstt. Solicitor General of India has accepted notice on behalf of respondents.

He may file counter affidavit on or before the next date.

List this matter after six weeks.

Order Date :- 9.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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