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Anuj Kumar Pandey vs State Of U.P.
2014 Latest Caselaw 6230 ALL

Citation : 2014 Latest Caselaw 6230 ALL
Judgement Date : 9 September, 2014

Allahabad High Court
Anuj Kumar Pandey vs State Of U.P. on 9 September, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20956 of 2014
 

 
Applicant :- Anuj Kumar Pandey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- A.K. Malviya,Atul Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Sanjay Pratap Singh
 

 
Hon'ble Ramesh Sinha,J.

Sri Sanjay Pratap Singh, learned counsel for the opposite party states that the X-Ray report is not on record.

He prays for and is granted two weeks' time to file the same.

List in the week commencing 7.10.2014.

Order Date :- 9.9.2014

SKS

 

 

 
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