Mohammad Taufeek vs State Of U.P.
2014 Latest Caselaw 6224 ALL

Citation : 2014 Latest Caselaw 6224 ALL
Judgement Date : 9 September, 2014

Allahabad High Court

Mohammad Taufeek vs State Of U.P. on 9 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Crl. Misc. Correction Application No. 297340 of 2014 
 
In
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23177 of 2014
 

 
Applicant :- Mohammad Taufeek
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ravindra P.Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the applicant and Sri RK Maurya, learned AGA.

The correction application is allowed.

In the order dated 26.8.2014, in the second line of fifth paragraph section '466' be read in place of '46'.

Order Date :- 9.9.2014

SKS

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