Harbansh Kumar Tiwari vs State Of U.P.
2014 Latest Caselaw 6221 ALL

Citation : 2014 Latest Caselaw 6221 ALL
Judgement Date : 9 September, 2014

Allahabad High Court

Harbansh Kumar Tiwari vs State Of U.P. on 9 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24553 of 2014
 

 
Applicant :- Harbansh Kumar Tiwari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Lakhan Deobanshi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by learned AGA is taken on record.

Learned counsel for the applicant prays for and is granted three weeks time to file rejoinder affidavit.

List after three weeks.

Order Date :- 9.9.2014

Ajay

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