Sandeep Singh S/O Ram Kunwar Singh vs State Of U.P. Through Secretary ...
2014 Latest Caselaw 6176 ALL

Citation : 2014 Latest Caselaw 6176 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

Sandeep Singh S/O Ram Kunwar Singh vs State Of U.P. Through Secretary ... on 8 September, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 24
 

 
Case :- MISC. BENCH No. - 8467 of 2008
 

 
Petitioner :- Sandeep Singh S/O Ram Kunwar Singh
 
Respondent :- State Of U.P. Through Secretary Cane Development & Sugar
 
Counsel for Petitioner :- Manish Mathur
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Case called out. None responds for the petitioner to press this petition. The writ petition is quite old and pertains to the year 2008. However, learned Standing Counsel submits that by efflux of time, the writ petition has rendered infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 8.9.2014

Muk

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