Commissioner Central Excise ... vs Shri Prakash Chandra Talreja
2014 Latest Caselaw 6155 ALL

Citation : 2014 Latest Caselaw 6155 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

Commissioner Central Excise ... vs Shri Prakash Chandra Talreja on 8 September, 2014

Bench: Arun Tandon, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 81 of 2014
 

 
Appellant :- Commissioner Central Excise Kanpur
 
Respondent :- Shri Prakash Chandra Talreja
 
Counsel for Appellant :- B.K. Singh Raghuvansi,Sc
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

Put up tomorrow i.e. 9.9.2014.

Order Date :- 8.9.2014

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