C/M Sahakari Ganna Vikas Samiti ... vs State Of U.P.Thr.Prin Secy Cane ...
2014 Latest Caselaw 6130 ALL

Citation : 2014 Latest Caselaw 6130 ALL
Judgement Date : 8 September, 2014

Allahabad High Court

C/M Sahakari Ganna Vikas Samiti ... vs State Of U.P.Thr.Prin Secy Cane ... on 8 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2645 of 2008
 

 
Petitioner :- C/M Sahakari Ganna Vikas Samiti Ltd.
 
Respondent :- State Of U.P.Thr.Prin Secy Cane Development And Anors
 
Counsel for Petitioner :- O.P Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

Heard learned counsel for the petitioner and learned Standing Counsel.

This petition is disposed of in terms of interim order dated 29.3.2008.

Order Date :- 8.9.2014

RPD

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