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Commissioner Of Income Tax (Tds) ... vs Accounts Officer, B.S.N.L., ...
2014 Latest Caselaw 6129 ALL

Citation : 2014 Latest Caselaw 6129 ALL
Judgement Date : 8 September, 2014

Allahabad High Court
Commissioner Of Income Tax (Tds) ... vs Accounts Officer, B.S.N.L., ... on 8 September, 2014
Bench: Arun Tandon, Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 82 of 2014
 

 
Appellant :- Commissioner Of Income Tax (Tds) Kanpur
 
Respondent :- Accounts Officer, B.S.N.L., Etawah
 
Counsel for Appellant :- Dhananjay Awasthi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

Having heard learned counsel for the appellant- Income Tax Department, we find that no question of  law arises  in this appeal under Section 260 A of Income Tax Act, 1961. The appeal is accordingly dismissed.

Order Date :- 8.9.2014

RU

 

 

 
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