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Commissioner Of Income Tax Kanpur vs Sh. Sunil Chandra Gupta
2014 Latest Caselaw 6119 ALL

Citation : 2014 Latest Caselaw 6119 ALL
Judgement Date : 8 September, 2014

Allahabad High Court
Commissioner Of Income Tax Kanpur vs Sh. Sunil Chandra Gupta on 8 September, 2014
Bench: Arun Tandon, Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- INCOME TAX APPEAL No. - 182 of 2014
 

 
Appellant :- Commissioner Of Income Tax Kanpur
 
Respondent :- Sh. Sunil Chandra Gupta
 
Counsel for Appellant :- Shambhu Chopra,S.C. It
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

Let notice be  issued  to the respondent to show cause as to why this appeal may not be entertained by the High Court fixing 10.10.2014 as a date.

List on 10.10.2014.

Order Date :- 8.9.2014

RU

 

 

 
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