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M/S Om Carrying Corporation vs Commissioaner Sales Tax U.P.
2014 Latest Caselaw 6116 ALL

Citation : 2014 Latest Caselaw 6116 ALL
Judgement Date : 8 September, 2014

Allahabad High Court
M/S Om Carrying Corporation vs Commissioaner Sales Tax U.P. on 8 September, 2014
Bench: Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SALES/TRADE TAX REVISION No. - 456 of 2005
 

 
Applicant :- M/S Om Carrying Corporation
 
Opposite Party :- Commissioaner Sales Tax U.P.
 
Counsel for Applicant :- Nishant Mishra
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Dr. Satish Chandra,J.

List has been revised.

No one appears on behalf of the revisionist to press the present revision.

Accordingly, the revision is dismissed for want of prosecution.

Order Date :- 8.9.2014

pp/

 

 

 
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