Vidhush Khiwal @ Vidhush Sharma vs State Of U.P.
2014 Latest Caselaw 6079 ALL

Citation : 2014 Latest Caselaw 6079 ALL
Judgement Date : 6 September, 2014

Allahabad High Court

Vidhush Khiwal @ Vidhush Sharma vs State Of U.P. on 6 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24335 of 2014
 

 
Applicant :- Vidhush Khiwal @ Vidhush Sharma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- D.R. Chaudhary
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Santosh Kumar, Advocate holding brief of Sri D.R. Chaudhary, learned counsel for the applicant submits that the case may be passed over for the day as Sri Chaudhary has gone to attend a funeral.

List in the next cause list.

Order Date :- 6.9.2014

Ajay

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