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Deepika Tripathi W/O Dr. Rakesh ... vs Union Of India Thru Secretary ...
2014 Latest Caselaw 6077 ALL

Citation : 2014 Latest Caselaw 6077 ALL
Judgement Date : 6 September, 2014

Allahabad High Court
Deepika Tripathi W/O Dr. Rakesh ... vs Union Of India Thru Secretary ... on 6 September, 2014
Bench: Rajiv Sharma, Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 10543 of 2008
 

 
Petitioner :- Deepika Tripathi W/O Dr. Rakesh Tripathi
 
Respondent :- Union Of India Thru Secretary Petroleum & 2 Ors.
 
Counsel for Petitioner :- Dev Kumar Tripathi
 
Counsel for Respondent :- Anil Kumar,A.S.G.,Manish Jauhari,Vandana Pandey
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Case called out. None responds for the petitioner to press this petition.

Shri Manish Jauhari has put in appearance on behalf of Indian Oil.

The writ petition is quite old and pertains to the year 2008. However, learned Standing Counsel submits that by efflux of time, the writ petition has rendered infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 6.9.2014

Muk

 

 

 
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