Daya Shanker Mishra S/O Ram Dev ... vs State Of U.P. Thru Principal ...
2014 Latest Caselaw 6069 ALL

Citation : 2014 Latest Caselaw 6069 ALL
Judgement Date : 6 September, 2014

Allahabad High Court

Daya Shanker Mishra S/O Ram Dev ... vs State Of U.P. Thru Principal ... on 6 September, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 24
 

 
Case :- MISC. BENCH No. - 11254 of 2008
 

 
Petitioner :- Daya Shanker Mishra S/O Ram Dev Mishra
 
Respondent :- State Of U.P. Thru Principal Secretary Rural Dev. & Others
 
Counsel for Petitioner :- Rudra Mani Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Case called out. None responds for the petitioner to press this petition. The writ petition is quite old and pertains to the year 2008. However, learned Standing Counsel submits that by efflux of time, the writ petition has rendered infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 6.9.2014

Muk

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