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Amar Singh vs State Of U.P.Thr.Prin Secy Dept Of ...
2014 Latest Caselaw 6064 ALL

Citation : 2014 Latest Caselaw 6064 ALL
Judgement Date : 6 September, 2014

Allahabad High Court
Amar Singh vs State Of U.P.Thr.Prin Secy Dept Of ... on 6 September, 2014
Bench: Rajiv Sharma, Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 24
 

 
Case :- MISC. BENCH No. - 10846 of 2008
 

 
Petitioner :- Amar Singh
 
Respondent :- State Of U.P.Thr.Prin Secy Dept Of Home U.P.Civil Sectt.
 
Counsel for Petitioner :- Gaurag Bhatia
 
Counsel for Respondent :- C.S.C.,A S G
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Learned counsel for the petitioner submits that he does not want to press this writ petition.

Accordingly, the writ petition is dismissed as not pressed.

Order Date :- 6.9.2014

Muk

 

 

 
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