Smt.Kusum Singh vs The Housing Commissioner ...
2014 Latest Caselaw 6060 ALL

Citation : 2014 Latest Caselaw 6060 ALL
Judgement Date : 6 September, 2014

Allahabad High Court

Smt.Kusum Singh vs The Housing Commissioner ... on 6 September, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

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Court No. - 24
 

 
Case :- MISC. BENCH No. - 9546 of 2008
 

 
Petitioner :- Smt.Kusum Singh
 
Respondent :- The Housing Commissioner U.P.Housing And Development Baord
 
Counsel for Petitioner :- Santosh Kumar Srivastva
 
Counsel for Respondent :- K S Pawar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Case called out. None responds for the petitioner to press this petition. The writ petition is quite old and pertains to the year 2008. However, learned Standing Counsel submits that by efflux of time, the writ petition has rendered infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 6.9.2014

Muk

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