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Syed Ghaus Ashraf S/O Syed Ahmad ... vs D.M., Ambedkar Nagar & Others
2014 Latest Caselaw 6054 ALL

Citation : 2014 Latest Caselaw 6054 ALL
Judgement Date : 6 September, 2014

Allahabad High Court
Syed Ghaus Ashraf S/O Syed Ahmad ... vs D.M., Ambedkar Nagar & Others on 6 September, 2014
Bench: Rajiv Sharma, Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 10803 of 2008
 

 
Petitioner :- Syed Ghaus Ashraf S/O Syed Ahmad Ashraf
 
Respondent :- D.M., Ambedkar Nagar & Others
 
Counsel for Petitioner :- Rajendra Nath
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

As the dispute relates to the private party, the petitioner may approach appropriate forum.

Accordingly, the writ petition is dismissed as not maintainable.

Order Date :- 6.9.2014

Muk

 

 

 
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