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The New India Assurance Co. Ltd. vs Mohd. Nazim And Anr.
2014 Latest Caselaw 6052 ALL

Citation : 2014 Latest Caselaw 6052 ALL
Judgement Date : 6 September, 2014

Allahabad High Court
The New India Assurance Co. Ltd. vs Mohd. Nazim And Anr. on 6 September, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2499 of 2014
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Mohd. Nazim And Anr.
 
Counsel for Appellant :- S.B.L. Gour
 
Counsel for Respondent :- S.N. Singh,S.P. Tiwari
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Civil Misc. Correction Application.

In first paragraph of the order dated 2.9.2014, in place of "Rs.3,76,600/-", "Rs.5,37,600/-" be read. The application is allowed. 

Order Date :- 6.9.2014

OP

 

 

 
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