M/S Roshni Rice Mill, Chhachhamau ... vs State Of U.P. Through Secretary ...
2014 Latest Caselaw 6047 ALL

Citation : 2014 Latest Caselaw 6047 ALL
Judgement Date : 6 September, 2014

Allahabad High Court

M/S Roshni Rice Mill, Chhachhamau ... vs State Of U.P. Through Secretary ... on 6 September, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

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Court No. - 24
 

 
Case :- MISC. BENCH No. - 8420 of 2008
 

 
Petitioner :- M/S Roshni Rice Mill, Chhachhamau Kumuwapur, Block Kala
 
Respondent :- State Of U.P. Through Secretary Food & Cv. Supplies
 
Counsel for Petitioner :- Pradeep Kumar Singh Bisen
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Case called out. None responds for the petitioner to press this petition. The writ petition is quite old and pertains to the year 2008. However, learned Standing Counsel submits that by efflux of time, the writ petition has rendered infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 6.9.2014

Muk

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