Ashok Kumar Saroj vs State Of U.P
2014 Latest Caselaw 6041 ALL

Citation : 2014 Latest Caselaw 6041 ALL
Judgement Date : 6 September, 2014

Allahabad High Court

Ashok Kumar Saroj vs State Of U.P on 6 September, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 9532 of 2008
 

 
Petitioner :- Ashok Kumar Saroj
 
Respondent :- State Of U.P
 
Counsel for Petitioner :- Parijaat Belaura
 
Counsel for Respondent :- C.S.C.,Vyas Narayan Shukla
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Learned counsel for the petitioner submits that he has no instruction in the matter.

Accordingly, the writ petition is dismissed for want instruction.

Order Date :- 6.9.2014

Muk

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