Gram Panhayat (Gaon Sabha) Thru ... vs State Of U.P. Thru Secy. Panchayat ...
2014 Latest Caselaw 6024 ALL

Citation : 2014 Latest Caselaw 6024 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Gram Panhayat (Gaon Sabha) Thru ... vs State Of U.P. Thru Secy. Panchayat ... on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3744 of 2005
 

 
Petitioner :- Gram Panhayat (Gaon Sabha) Thru Pradhan Gaya Prasad & Anr.
 
Respondent :- State Of U.P. Thru Secy. Panchayat Raj & 3 Ors.
 
Counsel for Petitioner :- S.S. Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 5.9.2014

RPD

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