Sanjeev Kumar Tiwari vs State Of U.P.
2014 Latest Caselaw 6004 ALL

Citation : 2014 Latest Caselaw 6004 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Sanjeev Kumar Tiwari vs State Of U.P. on 5 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13768 of 2014
 

 
Applicant :- Sanjeev Kumar Tiwari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashutosh Upadhyay,I.K. Chaturvedi
 
Counsel for Opposite Party :- Govt.Advocate,R.S. Chaudhary
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the parties are present.

List after three weeks.

Order Date :- 5.9.2014

Ajay

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