Rakesh vs State Of U.P. & Others
2014 Latest Caselaw 6003 ALL

Citation : 2014 Latest Caselaw 6003 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Rakesh vs State Of U.P. & Others on 5 September, 2014

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 7758 of 2007
 

 
Applicant :- Rakesh
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Vivek Kumar Singh,Ajay Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Vikash Srivastava
 

 
Hon'ble Karuna Nand Bajpayee,J.

List revised. None responds even in the revised call. The matter has been listed in the category of infructuous cases. There is no information given on behalf of the applicant in any form to the office or the Bench Secretary that the matter is still surviving. It appears that by the efflux of time the matter has been rendered infructuous and that is why is not being pursued or pressed any more.

In the aforesaid circumstances, the application stands dismissed as such.

Order Date :- 5.9.2014

Rkb

Download the LatestLaws.com Mobile App