Anil Kumar Pandey And Two Others vs State Of U.P. Thru' Principal ...
2014 Latest Caselaw 5993 ALL

Citation : 2014 Latest Caselaw 5993 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Anil Kumar Pandey And Two Others vs State Of U.P. Thru' Principal ... on 5 September, 2014

Bench: Rajes Kumar, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 30514 of 2003
 

 
Petitioner :- Anil Kumar Pandey And Two Others
 
Respondent :- State Of U.P. Thru' Principal Secy. (Appointment) Lkw. &Ors.
 
Counsel for Petitioner :- S.D. Kautilya
 
Counsel for Respondent :- C.S.C.,Sudhir Kr. Chandraul
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Ashwani Kumar Mishra,J.

Rejoinder affidavit filed to day, the same may be placed on record.

Sri S.D. Kautilya, Advocate, prays for and is granted four weeks time to file reply to the rejoinder affidavit.

List thereafter.

Order Date :- 5.9.2014

Download the LatestLaws.com Mobile App