Smt. Geeta Verma vs Lucknow Development Authority ...
2014 Latest Caselaw 5987 ALL

Citation : 2014 Latest Caselaw 5987 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Smt. Geeta Verma vs Lucknow Development Authority ... on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2646 of 2005
 

 
Petitioner :- Smt. Geeta Verma
 
Respondent :- Lucknow Development Authority Thru V.C.
 
Counsel for Petitioner :- Ram Raj
 
Counsel for Respondent :- U.Chandra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 5.9.2014

RPD

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