Citation : 2014 Latest Caselaw 5984 ALL
Judgement Date : 5 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 2119 of 2007 Petitioner :- Santosh Kumar Respondent :- State Of U.P. Thru Secy. Panchayat Raj & 4 Ors. Counsel for Petitioner :- J.P.N. Bajpai Counsel for Respondent :- C.S.C.,Dhirendra Sahai,Sanjai Sarin Hon'ble Ravindra Singh,J.
Hon'ble Ashwani Kumar Singh,J.
None appears to press this petition.
Heard learned Standing Counsel.
Due to efflux of time, this petition has become infructuous.
Interim order, if any, is hereby vacated.
Accordingly, this petition is disposed of.
Order Date :- 5.9.2014
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