Anil vs State Of U.P.
2014 Latest Caselaw 5981 ALL

Citation : 2014 Latest Caselaw 5981 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Anil vs State Of U.P. on 5 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12899 of 2014
 

 
Applicant :- Anil
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.P. Singh,Nitin Gupta
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Nitin Gupta, learned counsel for the applicant and learned AGA for the State.

Learned AGA has pointed out that the applicant has 22 cases of criminal history out of which 7 cases are under Section 302 IPC.

List after four weeks.

Order Date :- 5.9.2014

Ajay

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