Citation : 2014 Latest Caselaw 5962 ALL
Judgement Date : 5 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 3465 of 2005 Petitioner :- Ram Lakhan Respondent :- State Of U.P. Thru Secy. Forest & 3 Ors. Counsel for Petitioner :- Anurodh Srivastava Counsel for Respondent :- C.S.C. Hon'ble Ravindra Singh,J.
Hon'ble Ashwani Kumar Singh,J.
None appears to press this petition.
Heard learned Standing Counsel.
Due to efflux of time, this petition has become infructuous.
Interim order, if any, is hereby vacated.
Accordingly, this petition is disposed of.
Order Date :- 5.9.2014
RPD
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