Rajesh Singh vs State Of U P
2014 Latest Caselaw 5957 ALL

Citation : 2014 Latest Caselaw 5957 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Rajesh Singh vs State Of U P on 5 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16287 of 2014
 

 
Applicant :- Rajesh Singh
 
Opposite Party :- State Of U P
 
Counsel for Applicant :- Subhash Chandra Yadav,B R Ji Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Sanjay Kumar Singh
 

 
Hon'ble Ramesh Sinha,J.

None appears on behalf of the applicant to press the bail application even in the revised list.

List after four weeks before appropriate Bench.

Order Date :- 5.9.2014

Ajay

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