Teacher Cooperative Housing ... vs Registrar/Housing Commissioner ...
2014 Latest Caselaw 5944 ALL

Citation : 2014 Latest Caselaw 5944 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Teacher Cooperative Housing ... vs Registrar/Housing Commissioner ... on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3713 of 2005
 

 
Petitioner :- Teacher Cooperative Housing Society Ltd. Thru Secreatry
 
Respondent :- Registrar/Housing Commissioner And 8 Ors
 
Counsel for Petitioner :- Akhilesh Kalra
 
Counsel for Respondent :- C S C,B.L. Verma,Ram Raj
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 5.9.2014

RPD

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