Pashu Shav Upyog Oudyogik Utpadan ... vs State Of U.P. Thru Secy. Panchayat ...
2014 Latest Caselaw 5943 ALL

Citation : 2014 Latest Caselaw 5943 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Pashu Shav Upyog Oudyogik Utpadan ... vs State Of U.P. Thru Secy. Panchayat ... on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 1876 of 2007
 

 
Petitioner :- Pashu Shav Upyog Oudyogik Utpadan Sahkari Samiti Ltd.
 
Respondent :- State Of U.P. Thru Secy. Panchayat Raj & 6 Ors.
 
Counsel for Petitioner :- Anurag Srivastava
 
Counsel for Respondent :- C.Sc..,S.K.Garu,Satish Chandra 'Kashish',Vivek Pandey
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 5.9.2014

RPD

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