Smt.Prabhawati Devi {Objection ... vs District Education Committee ...
2014 Latest Caselaw 5939 ALL

Citation : 2014 Latest Caselaw 5939 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Smt.Prabhawati Devi {Objection ... vs District Education Committee ... on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2637 of 2005
 

 
Petitioner :- Smt.Prabhawati Devi {Objection Filed}
 
Respondent :- District Education Committee Thru Secy And 4 Others
 
Counsel for Petitioner :- Q.M.Haque
 
Counsel for Respondent :- C.S.C.,Ghaus Beg,R.N.Gupta,S.C.Kashish
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 5.9.2014

RPD

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