Bona @ Parvez vs State Of U.P.
2014 Latest Caselaw 5938 ALL

Citation : 2014 Latest Caselaw 5938 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Bona @ Parvez vs State Of U.P. on 5 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12099 of 2014
 

 
Applicant :- Bona @ Parvez
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjay Srivastava,Saurabh Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Saurabh Srivastava, learned counsel for the applicant, Sri R.K. Maurya, learned A.G.A. for the State and perused the record.

List after three weeks before the appropriate Bench.

Order Date :- 5.9.2014

Ajay

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