Lucknow Timber Brokers ... vs State Of U.P. Thru Chief Secy. & 2 ...
2014 Latest Caselaw 5936 ALL

Citation : 2014 Latest Caselaw 5936 ALL
Judgement Date : 5 September, 2014

Allahabad High Court

Lucknow Timber Brokers ... vs State Of U.P. Thru Chief Secy. & 2 ... on 5 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 1585 of 2004
 

 
Petitioner :- Lucknow Timber Brokers Association Thru President Santosh Kr
 
Respondent :- State Of U.P. Thru Chief Secy. & 2 Ors.
 
Counsel for Petitioner :- Surya Kant
 
Counsel for Respondent :- C.S.C.,N.C. Mehrotra,R.K. Singh,Shashi Prakash Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Interim order, if any, is hereby vacated.

Accordingly, this petition is disposed of.

Order Date :- 5.9.2014

RPD

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